Smt. Rumali Devi W/O Late Shri ... vs Assistant Engineer
2022 Latest Caselaw 4255 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 1176/2019

                                   Smt. Rumali Devi W/o Late Shri Shibbu And Ors.
                                                                                                         ----Appellants
                                                                        Versus
                                   Assistant Engineer, JVVNL & Anr.
                                                                                                      ----Respondents

For Appellant(s) : Mr. Santosh Kumar Soni For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

27/06/2022

Appellants-claimants have filed this first appeal for

enhancement of the compensation under Section 96 of CPC

assailing the judgment and decree dated 25.09.2019 passed by

Additional District Judge No.9, Jaipur Metropolitan-II in Fatal

Accident Claim Case No. 574/2014.

Heard.

Admit.

Issue notice.

Call for record.

(SUDESH BANSAL),J

SACHIN /30

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