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V. Inspire Facility Management ... vs Union Of India
2022 Latest Caselaw 9602 Raj

Citation : 2022 Latest Caselaw 9602 Raj
Judgement Date : 22 July, 2022

Rajasthan High Court - Jodhpur
V. Inspire Facility Management ... vs Union Of India on 22 July, 2022
Bench: Vijay Bishnoi, Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 449/2022

V. Inspire Facility Management Private Limited

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. Manoj Bhandari, Sr. Advocate assisted by Mr. Arpit Mehta For Respondent(s) : Mr. Aidan Choudhary, Mr. Yuvraj Singh Mertia

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

22/07/2022

Last opportunity is granted to learned counsel for the

respondents to file the additional documents.

It is made clear that if the additional documents are

not filed by the next date of hearing, the matter will be

heard without awaiting for the additional documents.

List on 26th August, 2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

42-msrathore/-

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