State And Anr vs Hari Ram
2022 Latest Caselaw 9423 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 116/1992

State And Anr.

----Appellant Versus Hari Ram

----Respondent

For Appellant(s) : Ms. Anjana Jawa For Respondent(s) : Mr. Ajay Kumar Acharya, Ms. Shewta Purohit

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

19/07/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 104-neha/-

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