Saleem Khan vs The District Collector, ...
2022 Latest Caselaw 9419 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 8975/2022

Saleem Khan

----Petitioner Versus The District Collector, Jaisalmer

----Respondent

For Petitioner(s) : Mr. Hemant Ballani For Respondent(s) : Mr. L.D. Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/07/2022

Issue notice of the writ petition as well as the stay

petition.

Mr. L.D. Khatri is appearing on behalf of respondent

No.3.

Let notices be issued to the respondent Nos.1, 2 and

4 to 6, returnable on 12th September, 2022 and be given

'dasti' to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

72-msrathore/-

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