Ram Kishan vs State Of Rajasthan
2022 Latest Caselaw 9222 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 411/2022

Ram Kishan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.R. Chahar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/07/2022

Issue notice, returnable within a period of ten

weeks.

(VIJAY BISHNOI),J

94-msrathore/-

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