Girdhari Ram vs Board Of Revenue, Ajmer
2022 Latest Caselaw 9026 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7640/2022

Girdhari Ram

----Petitioner Versus Board Of Revenue, Ajmer

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. S.L. Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/07/2022

List the matter on 15.07.2022 along with S.B. Civil Writ

Petition No.7908/2022 instead of S.B. Civil Writ Petition

No.7098/2022.

(VIJAY BISHNOI),J 102-mohit/-

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