Balwant Singh vs Sarjeet Kaur
2022 Latest Caselaw 8919 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1063/2022

Balwant Singh S/o Shri Sona Singh, Aged About 64 Years, B/c Rai Sikh, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

----Appellant Versus

1. Sarjeet Kaur W/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 58 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

2. Gurmeet Kaur D/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 50 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

3. Saranjeet Kaur D/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 39 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

4. Jasvinder Kaur D/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 40 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

5. Major Singh S/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 37 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

6. Kamlesh Kaur D/o Late Shri Uttam Singh (Wrongly Mentioned As Balwant Singh), Aged About 58 Years, R/o Chak 25 Ptd, Tehsil Raisinghnagar, Distt. Sri Ganganagar (Raj.)

----Respondents

For Appellant(s) : Mr. Trilok Joshi For Respondent(s) :

(2 of 2) [CMA-1063/2022]

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

07/07/2022

Heard. Issue notice to the respondents, returnable within a

period of four weeks.

In the meanwhile, effect and operation of the judgment

dated 09.04.2021 (Annex.A/1) passed by Additional District

Judge, Raisinghnagar, District Sri Ganganagar in Civil Case

No.11/2021 titled as "Surjeet Kaur & Ors. Vs. General Public" shall

remain stayed.

(MADAN GOPAL VYAS),J 19-Bharti/-

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