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Shri Charbhuja Mandir, Shri Pipa ... vs State Of Rajasthan
2022 Latest Caselaw 8878 Raj

Citation : 2022 Latest Caselaw 8878 Raj
Judgement Date : 6 July, 2022

Rajasthan High Court - Jodhpur
Shri Charbhuja Mandir, Shri Pipa ... vs State Of Rajasthan on 6 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 9297/2022

Shri Charbhuja Mandir, Shri Pipa Kshtriya (Darji) Samaj Trust

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surendra Singh Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2022

Learned counsel for the petitioner prays for and is granted

time to move a fresh cause title while deleting the name of the

respondent No.6 from the array of the respondents as he has

already expired.

List on 14.07.2022.

(VIJAY BISHNOI),J

124-AjaySingh/-

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