Citation : 2022 Latest Caselaw 8844 Raj
Judgement Date : 6 July, 2022
(1 of 1) [CW-490/2016]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 490/2016
Tara Devi And Ors
----Petitioner Versus Adhyaksh, Nagar Palika Jaitaran And Anr
----Respondent
For Petitioner(s) : Mr. Arvind Samdariya Mr. J.R. Bhati For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 06/07/2022
IA No. 1/2022:-
The petitioner has moved the present application inter alia
seeking extension of interim order by indicating that
notwithstanding the interim order dated 22.01.2016 passed by the
co-ordinate Bench of this Court, the trial Court is proceeding with
the matter in light of judgment dated 28.03.2018 of Hon'ble
Supreme Court in the case of Asian Resurfacing of Road Pvt.
Ltd. & Anr. V/s CBI.
For the reasons stated in the application, the same is
allowed.
The interim order dated 22.01.2016 passed by the co-
ordinate Bench of this Court is extended till vacated or modified.
List the matter on 04.08.2022.
(VINIT KUMAR MATHUR),J
141-nitin/-
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