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Hadman Singh vs Risal Kanwar
2022 Latest Caselaw 8624 Raj

Citation : 2022 Latest Caselaw 8624 Raj
Judgement Date : 4 July, 2022

Rajasthan High Court - Jodhpur
Hadman Singh vs Risal Kanwar on 4 July, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7552/2022

Hadman Singh S/o Bhagsingh, Aged About 59 Years, B/c Rajput, R/o Ward No. 05, Villege Rajaserbhatiyan, Tehsil Chattergarh, District Bikaner.

----Petitioner Versus Risal Kanwar W/o Govindsingh, B/c Rajput, R/o Ward No. 05, Villege Rajaserbhatiyan, Tehsil Chattergarh, District Bikaner.

----Respondent

For Petitioner(s) : Mr. Anil Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/07/2022

After attempting to argue the matter on merits for

quite some time, learned counsel for the petitioner wants

to withdraw this writ petition, however, seeks liberty for

the petitioner to raise all his grievances before the trial

court in case the respondent (election petitioner)

attempts to get any documents exhibited before the

election tribunal.

Accordingly, this writ petition is dismissed as

withdrawn with the liberty sought for.

(VIJAY BISHNOI),J

92-msrathore/-

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