United India Insurance Company vs Kali Bai
2022 Latest Caselaw 8552 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 271/2022

United India Insurance Company

----Appellant Versus Kali Bai

----Respondent

For Appellant(s) : Mr. Shyam Mathur Ms. Saurabh Surana For Respondent(s) : Mr. Arun Dadhich

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

01/07/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 58-Hanuman/-

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