M/S Shree Krishna Construction vs Union Of India
2022 Latest Caselaw 5206 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 165/2021

                                   M/s Shree Krishna Construction
                                                                                                      ----Petitioner
                                                                       Versus
                                   Union Of India
                                                                                                    ----Respondent

Connected With S.B. Arbitration Application No. 168/2021 M/s Shree Krishna Construction

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Mitesh Sharma For Respondent(s) : Mr. Anand Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

Mr. Anand Sharma has put in appearance on behalf of all the

respondents. Accordingly, service is complete.

Counsel for the respondents seeks time to file reply.

Time is granted. Reply be filed by 18.08.2022.

List these matters on 18.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /20-21

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