M/S Sharma Engineering vs The State Of Rajasthan
2022 Latest Caselaw 5204 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 167/2021

                                   M/s Sharma Engineering,
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Arjun Singh Khangarot For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

27/07/2022

It is informed by counsel for the petitioner that the

agreement has been filed.

Office is directed to check and tag the same with the file.

List this matter on 03.08.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /22

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