Hariraj Singh vs Ramjeevan Saini
2022 Latest Caselaw 5145 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                               S.B. Civil Restoration Application No. 52/2017

                                    Hariraj Singh son of Prahlad Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                    Ramjeevan Saini son of Shri Sohan Lal Saini
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Anil Agarwal For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

26/07/2022

Let the file of original first appeal be tagged with present

restoration application.

In the meanwhile, the applicant may also apprise this Court

about the status of the execution of judgment and decree dated

12.08.2015 passed in civil suit No.15/2013 by the Court of

Additional District Judge No.3, Alwar.

(SUDESH BANSAL),J

NITIN /74

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