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Vijay Singh S/O Shri Sawai Singh vs State Of Rajasthan
2022 Latest Caselaw 4845 Raj/2

Citation : 2022 Latest Caselaw 4845 Raj/2
Judgement Date : 14 July, 2022

Rajasthan High Court
Vijay Singh S/O Shri Sawai Singh vs State Of Rajasthan on 14 July, 2022
Bench: Manindra Mohan Shrivastava, Shubha Mehta
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 660/2022

                                   Vijay Singh
                                                                                                       ----Appellant
                                                                       Versus
                                   State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Appellant(s) : Mr. Raghu Nandan Sharma Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

14/07/2022

Heard.

Delay, if any, in filing P.F. & notices is condoned.

Office to proceed to issue notices and the case be listed after

service of notice.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-8

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