Moroli Enterprises Private ... vs Kakkar Hotel Private Limited
2022 Latest Caselaw 4804 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 52/2020

                                   Moroli Enterprises Private Limited (Mepl)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kakkar Hotel Private Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Prakhar Gupta For Respondent(s) : Mr. Mahendra Verma for Mr. Dinesh Yadav

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

13/07/2022

List this matter on 20.07.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /2

Powered by TCPDF (www.tcpdf.org)