Kailash Chand Prajapati vs Trilok Chand Jain And Ors
2022 Latest Caselaw 4760 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Second Appeal No. 438/2016

                                    Kailash Chand Prajapati
                                                                                                       ----Appellant
                                                                        Versus
                                    Trilok Chand Jain And Ors
                                                                                                     ----Respondent

For Appellant(s) : Mr. R.K. Daga For Respondent(s) : Mr. Vimal Kumar Jain

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

12/07/2022 It has been informed that co-defendants have also preferred

an appeal against the impugned judgment. Hence, list this appeal

again on 22.08.2022 along with Civil Second Appeal No.415/2016,

as jointly prayed.

Interim order to continue.

(SUDESH BANSAL),J

NITIN /81

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