Gopi Ram S/O Shri Gulla Ram vs Judge Labour Court No 1
2022 Latest Caselaw 4756 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1681/2019

                                   Gopi Ram S/o Shri Gulla Ram
                                                                                                       ----Appellant
                                                                        Versus
                                   Judge Labour Court No 1
                                                                                                     ----Respondent

For Appellant(s) : Mr. Govind Gupta for Mr. Mirza Faisal Baig For Respondent(s) : Mr. Abdul Mujeeb Khan for Mr. Zakir Hussain

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

12/07/2022

Time is sought on behalf of the appellant.

List this matter after two weeks.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /67

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