Ramswaroop vs State Of Rajasthan Through Pp
2022 Latest Caselaw 4577 Raj/2

Citation : 2022 Latest Caselaw 4577 Raj/2
Judgement Date : 6 July, 2022

Rajasthan High Court

Ramswaroop vs State Of Rajasthan Through Pp on 6 July, 2022

Bench: Pankaj Bhandari, Sameer Jain

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 326/2016

                                   Ramswaroop
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Rekha Madnani, Addl.GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

06/07/2022

List this matter for final hearing on 17.08.2022 at 2:00 pm.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /9

Download the LatestLaws.com Mobile App