Jitendra @ Jitraj S/O Sitaram vs State Of Rajasthan
2022 Latest Caselaw 4414 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 151/2021

                                   Jitendra @ Jitraj S/o Sitaram
                                                                                                        ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : Mr. Shree Ram Dhakar For State : Mr. Javed Choudhary, Addl. G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

01/07/2022

The matter comes up on a letter received from Additional

Sessions Judge requesting to the Court to return the record as one

of the co-accused in this case has been arrested.

The record be sent forthwith to the learned Court below with

further direction to the Court below to resend the record after

conclusion of trial.

Accordingly, letter stands disposed.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /19

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