Vijendra Singh Rathore vs Smt Chandra Kanta Devi Andors
2022 Latest Caselaw 622 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15385/2009

                                    Vijendra Singh Rathore
                                                                                                        ----Petitioner
                                                                         Versus
                                    Smt Chandra Kanta Devi Andors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Nitesh Pareek for Mr. Ajay Kumar Bajpai, through VC For Respondent(s) : None present

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/01/2022

List this matter on 07.02.2022.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /38

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