United India Insurance Comp vs Smt Manju Devi And Ors
2022 Latest Caselaw 296 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Miscellaneous Appeal No. 88/2008

                                   United India Insurance Comp
                                                                                                        ----Appellant
                                                                        Versus
                                   Smt Manju Devi And Ors.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Raaj Pal Chaudhary, Adv., through VC For Respondent(s) : Mr. J.P. Gupta, Adv., through VC

HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Order

12/01/2022

After arguing at some length, learned counsel for the parties

seeks time to place the brief submissions along with relevant

judgments in support of their contention on record.

List the matter after two weeks.

(ANOOP KUMAR DHAND),J

PRAVESH KUMAR MISHRA /51

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