Imi Lal @ Anil vs State
2022 Latest Caselaw 296 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16966/2021

Imi Lal @ Anil

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Chakravarti Singh Rathore through VC.

For Respondent(s) : Ms Anita Gehlot, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

05/01/2022

Lawyers are not physically appearing in the Court in view of

the unprecedented situation being faced by the country due to

pandemic of novel corona virus (COVID-19).

Put up after two weeks, as prayed.

(VINIT KUMAR MATHUR),J

82-AnilSingh/-

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