Anita Vishnoi vs State Of Rajasthan
2022 Latest Caselaw 1290 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 862/2022

Anita Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ankur Mathur (through VC) For Respondent(s) : Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

27/01/2022

Learned AAG submits that on the similar aspect, Bench at

Jaipur has delivered a judgment on 25.1.2022, however, the same

has not been uploaded so far.

In view of the submissions made, List on 1.2.2022.

(ARUN BHANSALI),J 49-Sumit/-

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