Mahendra Kumar vs Raghunath
2022 Latest Caselaw 1289 Raj

(1 of 1) [CFA-38/2000]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 38/2000

Mahendra Kumar S/o Sh. Ganesh Lal by caste Taleshara, aged about 58 years, resident of 2/74 Kushal Pole, Bada Bazar, Udaipur.

----Appellant Versus Raghunath S/o Sh. Heera Lal by caste Mali, resident of 55, Bapu Bazar Udaipur.

----Respondent

For Appellant(s) : Mr. Amit Tatia, through V.C. For Respondent(s) : Mr. Khet Singh Rajpurohit, through V.C

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

27/01/2022

Heard learned counsel for the parties.

In the meanwhile and till further orders, status quo, as it

exists today, in respect of land in question shall be maintained by

the parties.

(MANOJ KUMAR GARG),J 51-prashant/-

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