Prakash Kumar vs State Of Rajasthan
2022 Latest Caselaw 1025 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2218/2021

Prakash Kumar S/o Babu Lal, Aged About 36 Years, Indra Colony, Govali, Tehsil And District Sirohi. Chariman Samridhi Credit Cooprerative Society Ltd. Sirohi.

----Petitioner Versus

1. State Of Rajasthan, Through P.p.

2. Sahdev Singh S/o Shri Narayan Singh, Sarjava Darvaja Kay Bahar, Sirohi.

----Respondents

For Petitioner(s) : Mr. Karan Joshi (through VC) For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/01/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this criminal misc. petition.

Accordingly, this criminal misc. petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J 16-mohit/-

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