Mushtaq Ahmed vs Padmawati Devi
2022 Latest Caselaw 2621 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil First Appeal No. 20/2022

1. Mushtaq Ahmed S/o Ismail Khan, Aged About 75 Years, Andar Ka Shahar, Salumber, Tehsil Salumber, District Udaipur

2. Imran S/o Mushtaq Ahmed, Aged About 45 Years, Andar Ka Shahar, Salumber, Tehsil Salumber, District Udaipur

3. Ashraf Ahmed S/o Mushtaq Ahmed, Aged About 40 Years, Andar Ka Shahar, Salumber, Tehsil Salumber, District Udaipur

----Appellants Versus

1. Padmawati Devi W/o Mahendra Kumar Doshi, Aged About 75 Years, Salumber, District Udaipur

2. Pradeep Kumar S/o Mahendra Kumar Doshi, Salumber, District Udaipur

3. Devendra Kumar S/o Mahendra Kumar Doshi, Salumber, District Udaipur

4. Nandu W/o Govind Lal Dangi, Salumber, District Udaipur

5. Dinesh Kumar S/o Bhagwan Lal Jain, Salumber, District Udaipur

6. Executive Officer, Municipality Salumber, District Udaipur

----Respondents

For Appellant(s) : Mr. Vivek Siddh on behalf of Mr. Deelip Kawadia For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

14/02/2022

Learned counsel for the appellants wants to withdraw the

above appeal since the appellants have already filed the appeal

against the same judgment.

(2 of 2) [CFA-20/2022]

Hence, the instant civil first appeal filed by the appellants is

hereby dismissed as withdrawn.

Stay petition is also decided accordingly.

(MANOJ KUMAR GARG),J 7-Ishan/-

Powered by TCPDF (www.tcpdf.org)