Moola Ram Rewar vs State Of Rajasthan
2022 Latest Caselaw 14774 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 98/2022

Moola Ram Rewar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hanuman Singh Choudhary.

For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

15/12/2022

Shri Choudhary, learned counsel representing the petitioner

prays for time to apprise the Court, whether any appeal has been

preferred against the judgment rendered by Jaipur Bench of this

Court in the matter of Indraj Saini & Ors. Vs. State of Rajasthan &

Ors. (S.B. Civil Writ Petition No.14725/2016), and other connected

writ petitions.

Renotify after winter break.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

15-Prashant/-

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