Deep Kanwar vs State Of Rajasthan
2022 Latest Caselaw 10786 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13207/2021

Deep Kanwar

----Petitioner Versus State of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Rajendra Singh For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

23/08/2022

Learned counsel for the respondents submits that the issue

in question is covered by the judgment passed by the Division

Bench in D.B. Special Appeal Writ No.612/2015 ; State of

Rajasthan & Ors. Vs. Vimla Nayak, decided on 20.03.2017.

Learned counsel for the petitioner prays for time to complete

his instructions.

List the matter tomorrow i.e. 24.08.2022.

(REKHA BORANA),J 4-AnilKC/-

Powered by TCPDF (www.tcpdf.org)