Suresh Kumar vs The Municipal Council
2022 Latest Caselaw 6271 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12888/2019

Suresh Kumar

----Petitioner Versus The Municipal Council

----Respondent

For Petitioner(s) : Mr. Sajjan Singh Rajpurohit For Respondent(s) : Mr. Anurag Shukla

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

27/04/2022

I.A. 01/2022:

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 17.09.2019 passed by the

co-ordinate Bench of this Court, the trial Court is proceeding with

the matter in light of judgment dated 28.03.2018 of Hon'ble

Supreme Court in the case of Asian Resurfacing of Road Pvt. Ltd.

& Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed. The interim order dated 17.09.2019 passed by the co-

ordinate Bench of this Court is extended till vacated or modified.

List the matter on 13.05.2022, as prayed.

(VINIT KUMAR MATHUR),J

54-Vivek/-

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