Babu Lal vs State Of Rajasthan
2022 Latest Caselaw 5243 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 273/2022

Babu Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Bohra Ms. Mamta Vyas For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/04/2022

Issue notice, returnable within a period of four weeks.

(VIJAY BISHNOI),J 75-mohit/-

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