Smt. Ram Pyari And Ors vs Kewal Ram And Anr
2022 Latest Caselaw 5239 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 177/2001

Smt. Ram Pyari And Ors

----Appellant Versus Kewal Ram And Anr

----Respondent

For Appellant(s) : Mr. L. D. Khatri, Sr. Adv. With Mr. L. R. Vyas For Respondent(s) : Mr. D. K. Gaur

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

07/04/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 1-neha/-

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