Durga Dutt Sharma vs State And Ors
2022 Latest Caselaw 5074 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4725/2017

Durga Dutt Sharma

----Petitioner Versus State And Ors

----Respondents

For Petitioner(s) : Mr. C.S. Bissa through VC For Respondent(s) : Ms. Anjana Jawa

HON'BLE MS. JUSTICE REKHA BORANA

Order

04/04/2022

Counsel for the petitioner submits that the present

controversy in question rests decided by the judgment passed by

Division Bench of this Court in the case of State of Rajasthan &

Ors. Vs. Sohanlal Mathur; D.B. Special Appeal Writ

No.607/2010.

Counsel for the respondents seeks two days' time to

ascertain the same.

List the matter on 13.04.2022.

Application for early hearing is disposed of.

(REKHA BORANA),J

18-T.Singh/-

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