Aman Ali @ Bachha S/O Ahsan Ali vs State Of Rajasthan
2022 Latest Caselaw 3303 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            15950/2021

                                   Aman Ali @ Bachha S/o Ahsan Ali
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Bail Cancellation Application No. 33/2022 State Of Rajasthan

----Petitioner Versus Shahnawaj @ Nukti S/o Mohammad Husain

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar for Mr. Bharat Yadav For Respondent(s) : Mr. Ajay Singh Tanwar For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/04/2022

Time is sought on behalf of the petitioner.

List this matter in the month of July, 2022.

In the meantime, defect/s pointed out be the Registry be

removed by learned Public Prosecutor.

(PANKAJ BHANDARI),J

ARTI SHARMA /15-16

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