Banwari Son Of Jeewan Ram vs State Of Rajasthan
2022 Latest Caselaw 3299 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             5163/2022
                                   Banwari Son Of Jeewan Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Govind Prasad Rawat For Respondent(s) : Mr. Rajendra Singh Raghav For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

25/04/2022

Learned Public Prosecutor is directed to ensure as to whether

marriage of petitioner's daughter is scheduled on 03.05.2022.

List this matter on 27.04.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /14

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