Sapanmanpreet Kaur vs State Of Punjab
2021 Latest Caselaw 3039 P&H

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                                    CRM-M-37917-2020 (O&M)
                                                    Date of decision: 26.10.2021

Sapanmanpreet Kaur
                                                                      ...Petitioner
                                         Versus

State of Punjab                                                   ...Respondent


CORAM:           HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:-       Mr. Ashok Giri, Advocate
                for the petitioner.

                Mr. Ramandeep Sandhu, Sr. DAG, Punjab

ARVIND SINGH SANGWAN, J. (Oral)

For orders see judgment of even date passed in CRM-M-34992-

2020 titled as "Amarjit Singh @ Babbu versus State of Punjab.

(ARVIND SINGH SANGWAN) 26.10.2021 JUDGE Vishal

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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