Ram Dulari Devi vs Nilam Devi
2025 Latest Caselaw 2607 Patna

Patna High Court

Ram Dulari Devi vs Nilam Devi on 21 August, 2025

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Shailendra Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Miscellaneous Jurisdiction Case No.25 of 2025
                                         In
                         Miscellaneous Appeal No.106 of 2020
     ======================================================
1.    Ram Dulari Devi, Wife of Premlal Singh, Resident of Village- Bangahan,
      P.S. - Nanpur, Dist.- Sitamarhi.
2.   Premlal Singh, S/o Ram Swarup Singh, Resident of Village- Bangahan, P.S.
     - Nanpur, Dist.- Sitamarhi.

                                                                ... ... Petitioners.
                                      Versus
     Nilam Devi widow of Late Ghanshyam Singh at present W/o Ganesh Mahto
     @ Ganesh Bhagat who is S/o Late Rameshwar Mahto @ Rameshwar Bhagat,
     Resident of Village - Rampur Majhauliya, Tola Dhodhana, P.S. Dumra, Dist. -
     Sitamarhi.

                                             ... ... Opposite Party.
     ======================================================
     Appearance :
     For the Petitioners    :     Mr. Sanjay Kumar, Advocate.
     For the Opposite Party :     Mr.
     ======================================================
     CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
             and
             HONOURABLE MR. JUSTICE SHAILENDRA SINGH
     ORAL JUDGMENT

(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 21-08-2025

Heard the present M.J.C. (Restoration) Petition No.25

of 2025.

2. The petitioner has sought for recalling the order

dated 12.11.2024 passed in Miscellaneous Appeal No.106 of

2020 by the Coordinate Bench.

3. For the reasons stated in the present M.J.C.

(Restoration) Petition No.25 of 2025 read with the affidavit and

in the interest of the litigants, the order dated 12.11.2024 passed

in Miscellaneous Appeal No.106 of 2020 by the Coordinate Patna High Court MJC No.25 of 2025 dt.21-08-2025

Bench stands recalled and the Miscellaneous Appeal No.106 of

2020 stands restored on the file.

4. Registry is hereby directed to list Miscellaneous

Appeal No.106 of 2020 before the concerned Roster Bench at

the earliest.

5. The present M.J.C. (Restoration) Petition No.25 of

2025 stands allowed subject to payment of cost of Rs.2000/-

(Rupees Two Thousand). Cost shall be remitted in the Lawyers'

Association Welfare Benevolent Fund, Indian Bank, Branch-

LNMI, Bailey Road, Patna, IFSC No.IDIB000L501 having

Bank Account No.7801893276.

6. Accordingly, the present M.J.C. (Restoration)

Petition No.25 of 2025 stands disposed of.

(P. B. Bajanthri, J)

( Shailendra Singh, J)

P.S./-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          22.08.2025.
Transmission Date       NA