Shyam Kumar vs Indian Oil Corporation Limited ...
2023 Latest Caselaw 324 Patna

Citation : 2023 Latest Caselaw 324 Patna
Judgement Date : 23 January, 2023

Patna High Court

Shyam Kumar vs Indian Oil Corporation Limited ... on 23 January, 2023

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Civil Writ Jurisdiction Case No.8667 of 2018
     ======================================================

Shyam Kumar S/o Late Jay Narayan Sahu, Resident of Village- Khushiyal Patti, P.O.- Parsahi, Via- Laukaha, P.S.- Khutauni, District- Madhubani.

... ... Petitioner/s Versus

1. Indian Oil Corporation Limited through its Chairman Cum Managing Direc-

tor

2. The General Manager, Indian Oil Corporation Limited, 5th Floor, Lok Nayak Jai Prakash Bhawan, Dak Bunglow Chowk, Patna-800001

3. The Area Manager Begusarai Area Office, Indian Oil Corporation Limited M.D., Indane Area Office, Begusarai, P.O.-Barauni Oil Refinery District-Be- gusarai (Bihar)-851114

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Rabindra Nath Kanth, Adv. For the Respondent/s : Mr. Sanat Kumar Mishra, Adv. ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE PARTHA SARTHY ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 23-01-2023

The petitioner has prayed for the following relief(s):-

"That this is an application for issuance of appropriate writ or writs, order or direction to the Respondents to conduct Re-Draw among the remaining eligible appli- cants, for award of LPG Distributorship at location- BENIPATTI, District- Madhubani, advertised on 18-5- 2012, as per the terms and conditions prescribed in Brochure of selection."

Learned counsel for the petitioner, under instructions,

seeks permission to withdraw the present petition for the same

having rendered infructuous.

Patna High Court CWJC No.8667 of 2018 dt.23-01-2023

Permission granted.

The instant petition stands disposed of as withdrawn.

Interlocutory Application(s), if any, shall stand dis-

posed of.

(Sanjay Karol, CJ)

( Partha Sarthy, J) Bibhash/Sujit AFR/NAFR CAV DATE Uploading Date 25.1.2023 Transmission Date