Dr. Krishna Kumar Roy Anil vs The Vice Chancellor Of L N M ...
2023 Latest Caselaw 827 Patna

Citation : 2023 Latest Caselaw 827 Patna
Judgement Date : 17 February, 2023

Patna High Court

Dr. Krishna Kumar Roy Anil vs The Vice Chancellor Of L N M ... on 17 February, 2023

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.7909 of 2015
                    ======================================================

Dr. Krishna Kumar Roy Anil son of late Satrughan Ray Resident of village- New Balbhadrapur, P.S. Laheriasarai District- Darbhanga.

... ... Petitioner/s Versus

1. The Vice Chancellor of L N M University Darbhanga

2. The Registrar LNM University Darbhanga.

3. The Finance Officer LNM University Darbhanga.

4. The Principal, R.K. College Madhubani.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. Arun Kumar Bhagat, Advocate For the Respondent/s : Mr. Chandra Mohan Singh, Advocate Mr. Izbal Asif Niazi, Advocate ====================================================== CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH SHARMA ORAL JUDGMENT Date : 17-02-2023

Learned counsel for the petitioner submits that he is

not having any instruction.

Accordingly, the present writ petition is dismissed for

non-prosecution.

(Sanjeev Prakash Sharma, J) Amrendra/-

AFR/NAFR CAV DATE Uploading Date 20.02.2023 Transmission Date