Krishnandan Sharma vs The State Of Bihar
2022 Latest Caselaw 470 Patna

Citation : 2022 Latest Caselaw 470 Patna
Judgement Date : 17 January, 2022

Patna High Court

Krishnandan Sharma vs The State Of Bihar on 17 January, 2022

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.14227 of 2021
                    ======================================================

Krishnandan Sharma S/o Late Jugeshwar Sharma Resident of Village- Darhata, Panchayat-nadaura, P.S.-Kurtha, District-Arwal.

... ... Petitioner/s Versus

1. The State of Bihar through the Secretary, Department of Food and Consumer Protection, Government of Bihar, Patna.

2. The Commissioner, Magadh Division, Gaya.

3. The Collector, Arwal.

4. The Sub Divisional Officer, Arwal

5. The Assistant District Supply Officer, Arwal.

6. Block Supply Officer, Kurtha.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Dhananjaya Nath Tiwari For the Respondent/s : Mr.Arvind Ujjwal (Sc4) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE)

Date : 17-01-2022

(Sanjay Karol, CJ)

( S. Kumar, J) Sanjay/-

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