Dr. Satya Narayan Pradhan vs The Chancellor Of Sambalpur
2024 Latest Caselaw 10436 Ori

Orissa High Court

Dr. Satya Narayan Pradhan vs The Chancellor Of Sambalpur on 24 June, 2024

Author: B.R. Sarangi

Bench: B.R. Sarangi

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   W.P.(C) No.2679 of 2010

                 Dr. Satya Narayan Pradhan                    .....                                  Petitioner
                                                                                     Mr. S.P. Jena, Advocate
                                                               Vs.
                 The Chancellor of Sambalpur
                 University & Ors.
                 .                                            .....                           Opposite Parties
                                                                                        Mr. H.M. Dhal, AGA

                                     CORAM:
                                        DR. JUSTICE B.R. SARANGI

                                                                      ORDER

24.06.2024

Order No. This matter is taken up by hybrid mode.

2. This application has been filed by the petitioner for implementation of the judgment dated 05.02.2015 passed by this Court in W.P.(C) No.2679 of 2010.

3. If the Judgment of this Court has not been complied with, remedy is available to the petitioner to file contempt petition. Instead of doing so, the petitioner has filed this application, which is not maintainable in a disposed of case. It is stated that the petitioner has already filed CONTC No.1458 of 2015. Therefore, this Court is not inclined to entertain this application.

5. Accordingly, I.A. stands dismissed.

Signed by: ALOK RANJAN SETHY JUDGE Designation: A.R-cum-Sr. Secretary Reason: Authentication Location: ORISSA HIGH COURT Date: 27-Jun-2024 16:41:41