Management Committee (Cfh vs Assistant Commissioner Of Income .... ...
2023 Latest Caselaw 15274 Ori

Orissa High Court

Management Committee (Cfh vs Assistant Commissioner Of Income .... ... on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      W.P.(C) No.25858 of 2023
               Management Committee (CFH                                 ....             Petitioner (s)
               Scheme), Jagatsinghpur
                                                                          Mr. S.K. Acharya, Advocate
                                          -versus-
               Assistant Commissioner of Income     ....            Opp. Party(s)
               Tax, Circle TDS, Bhubaneswar and
               others
                                          Mr. S.S. Mohapatra, Sr. SC for Revenue

                                             CORAM:
                                             DR. JUSTICE S.K. PANIGRAHI
                                             MR JUSTICE G. SATAPATHY
                                                       ORDER

29.11.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr.S.K.Panigrahi) Judge

(G.Satapathy) Judge

B. Jhankar Digitally Signed

Designation: Assistant Registrar-cum-Senior Secretary Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59