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Shri Kewingson Momin & Anr. vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 340 Meg

Citation : 2024 Latest Caselaw 340 Meg
Judgement Date : 31 May, 2024

High Court of Meghalaya

Shri Kewingson Momin & Anr. vs . State Of Meghalaya & Ors. on 31 May, 2024

 Serial No. 04
 Regular List



                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

WP(C) No. 498 of 2019
                                               Date of Order: 31.05.2024
Shri Kewingson Momin & Anr.            Vs.     State of Meghalaya & Ors.
Coram:
                 Hon'ble Mr. Justice B. Bhattacharjee, Judge

Appearance:
For the Petitioner/Appellant(s)   :    Mr. A.H. Hazarika, Adv.

For the Respondent(s)             :    Mr. N.D. Chullai, AAG with

Mr, A.H. Kharwanlang, Addl. Sr.GA.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 31.05.2024 "N.Swer, Stenographer, Gr-II"

 
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