Lios Swer vs State Of Meghalaya
2024 Latest Caselaw 259 Meg

High Court of Meghalaya

Lios Swer vs State Of Meghalaya on 9 May, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

Serial No. 02
Supplementary List          HIGH COURT OF MEGHALAYA
                                   AT SHILLONG

        Crl.A. No. 14 of 2023
                                                       Date of order: 09.05.2024
        Lios Swer                     vs               State of Meghalaya
        Coram:
               Hon'ble Mr. Justice S. Vaidyanathan, Chief Justice
               Hon'ble Mr. Justice W. Diengdoh, Judge
        Appearance:
        For the Appellant        : None
        For the Respondent       : Mr. S. Sengupta, Addl.PP with

Mr. R. Gurung, GA

Heard learned counsel for the appellant and posted the matter for arguments of the respondent.

Today, learned counsel for the respondent has completed his arguments.

Judgment is reserved.

                    (W. Diengdoh)                          (S. Vaidyanathan)
                        Judge                                 Chief Justice


        Meghalaya
        09.05.2024
         "Sylvana PS"