Shri William Richmond vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 246 Meg

Citation : 2024 Latest Caselaw 246 Meg
Judgement Date : 3 May, 2024

High Court of Meghalaya

Shri William Richmond vs . State Of Meghalaya & Ors. on 3 May, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

Serial No. 08
Regular List
                        HIGH COURT OF MEGHALAYA
                              AT SHILLONG

WP(C) No. 382 of 2023
                                          Date of Order: 03.05.2024

Shri William Richmond            Vs.      State of Meghalaya & Ors.
Marbaniang

Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge


Appearance:
For the Petitioner(s)       :    Ms. A. Syiem, Adv.

For the Respondent(s)       :    Mr. S.A Sheikh, GA with

Ms. S. Shyam, GA

The parties have filed their written arguments. This matter is now reserved for judgment.

JUDGE

Meghalaya 03.05.2024 "V. Lyndem-PS"

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