Silseng K. Marak & Ors. vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 617 Meg

Citation : 2022 Latest Caselaw 617 Meg
Judgement Date : 21 October, 2022

High Court of Meghalaya

Silseng K. Marak & Ors. vs . State Of Meghalaya & Ors. on 21 October, 2022

Serial No. 13
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 407 of 2022                               Date of Order: 21.10.2022


   Silseng K. Marak & Ors.             Vs.        State of Meghalaya & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :         Mr. M.L. Nongpiur, Adv.

   For the Respondent(s)           :         Ms. R. Colney, GA.

Ms. R. Colney, learned GA for the State respondents submits that the matter is similar to a matter that is pending judgment before this Court, she prays that the matter may be listed after the said judgment has been passed.

Prayer is allowed.

Accordingly, list this matter on 31st October, 2022.

Judge

Meghalaya 21.10.2022 "D.Thabah-PS"

Download the LatestLaws.com Mobile App