North Eastern Electric Power vs . Shri. Poresh Kumar Nath.
2022 Latest Caselaw 215 Meg

Citation : 2022 Latest Caselaw 215 Meg
Judgement Date : 12 May, 2022

High Court of Meghalaya

North Eastern Electric Power vs . Shri. Poresh Kumar Nath. on 12 May, 2022

  Serial No. 1
  Supp. List

                     HIGH COURT OF MEGHALAYA
                         AT SHILLONG

MC[WP(C)]. No. 3 of 2022 in
WP(C). No. 412 of 2021
                                            Date of Order: 12.05.2022

North Eastern Electric Power          Vs. Shri. Poresh Kumar Nath.
Corporation Limited.


Coram:
        Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :     Mr. V.K.Jindal, Sr. Adv. with
                                      Ms. E.Marwein, Adv.

For the Respondent(s)           :    Mr. H.L.Shangreiso, Sr. Adv. with

Ms. A.Kharshiing, Adv.

In view of the judgment and order dated 12-05-2022 passed in WP(C). No. 412 of 2021, this Misc. case also stands disposed of.

Judge

Meghalaya 12.05.2022 "Samantha PS"

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