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Th. Noren Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2227 Mani

Citation : 2026 Latest Caselaw 2227 Mani
Judgement Date : 30 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Th. Noren Singh vs State Of Manipur & Anr on 30 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
SHOUGRAKPAM Digitally signed by
            SHOUGRAKPAM                                                     IN. 93
DEVANANDA   DEVANANDA SINGH
            Date: 2026.03.30 16:15:26
SINGH       +05'30'


                            IN THE HIGH COURT OF MANIPUR
                                        AT IMPHAL
         WP(C) No. 32 of 2025
         Th. Noren Singh                                     ... Petitioner
                Vs.
         State of Manipur & anr.                             ... Respondents

                                   B E F O R E
                     HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                                        O R D E R

30-03-2026

None appeared for the petitioner.

Mr. Th. Vashum, learned GA appearing for the respondents seeks adjournment of hearing of this case citing personal inconvenience.

As prayed for, list this case again on 15-04-2026.

JUDGE Devananda

 
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