Nongmaithem Guneshwor Singh & Anr vs State Of Manipur & Anr
2022 Latest Caselaw 527 Mani

                                                                               No. 71
                                IN THE HIGH COURT OF MANIPUR
   LHAINEI   Digitally signed
             by
                                          AT IMPHAL
   CHONG     LHAINEICHONG
             HAOKIP

   HAOKIP    Date: 2022.11.22
             13:41:35 +05'30'        WP(C) No. 730 of 2022

   Nongmaithem Guneshwor Singh & Anr.
                                                             .....Petitioner/s
     - Versus -
   State of Manipur & Anr.
                                                  .... Respondent/s

BEFORE HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

22.11.2022

Mr. Kh. Tarunkumar, learned counsel appeared for the petitioners

and Mr. Th. Sukumar, learned Government Advocate appeared for the

respondents.

The learned Government Advocate seeks three weeks further time

for filing counter affidavit. Mr. Kh. Tarunkumar, learned counsel appearing for

the petitioners submitted that the present case is squarely covered by

judgment and order dated 18.07.2022 passed by this Court in WP(C) No. 2 of

2017 and WP(C) No. 794 of 2016 and the present writ petition can be

disposed of by granting similar reliefs.

Mr. Th. Sukumar, learned Government Advocate submitted that he

will examine and verify the claim of the petitioner.

As prayed for, list this case again on 19.12.2022.

JUDGE

Lhaineichong