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T.Vijaya Karthika … vs M.Tamilselvan
2025 Latest Caselaw 1279 Mad

Citation : 2025 Latest Caselaw 1279 Mad
Judgement Date : 21 July, 2025

Madras High Court

T.Vijaya Karthika … vs M.Tamilselvan on 21 July, 2025

                                                                                            Tr.CMP(MD)No.661 of 2024


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                        Dated : 21.07.2025

                                                              CORAM


                           THE HONOURABLE MR.JUSTICE K.K.RAMAKRISHNAN

                                                 Tr.CMP.(MD)No.661 of 2024
                                                           and
                                                 CMP(MD)No.15994 of 2024

                     T.Vijaya Karthika                                   … Petitioner/Respondent

                                                                   Vs.

                     M.Tamilselvan                                     ... Respondent/Petitioner

                     PRAYER:- This petition is filed under Section 100 of Code of Civil
                     Procedure, to withdraw the case in H.M.O.P.No.2722 of 2022 from the
                     file of the III Additional Family Court, Chennai, and to transfer the same
                     to the file of the Family Court, Ramanathapuram.


                                        For Appellant         : Mr.L.Shaji Chellan


                                                        JUDGMENT

The learned counsel appearing for the petitioner has circulated a

letter to the Registry, dated 17.07.2025, seeking permission of this Court

to withdraw this petition.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/07/2025 08:10:16 pm )

2. Permission is granted. Accordingly, this Transfer Civil

Miscellaneous Petition is dismissed as withdrawn. There shall be no

order as to costs. Consequently, the connected miscellaneous petition is

closed.


                                                                                              21.07.2025

                     NCC               :Yes/No
                     Index             : Yes/No
                     Internet          : Yes/No
                     dss


                     To

1.The III Additional Family Court, Chennai.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/07/2025 08:10:16 pm )

K.K.RAMAKRISHNAN, J.

dss

and

21.07.2025

https://www.mhc.tn.gov.in/judis ( Uploaded on: 23/07/2025 08:10:16 pm )

 
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